Patna High Court - Orders
Rajendra Manjhi vs The State Of Bihar & Ors on 19 May, 2017
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.16820 of 2008
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Rajendra Manjhi
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Rajiv Kumar Singh
Mr. Kamal Kishore Jha
For the Respondent/s : Mr. AC to GA-10
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
6 19-05-2017Today again, a prayer is being made by learned AC to Govt. Advocate no.10 for granting further time for filing counter affidavit, particularly on the point as to whether 3rd ACP/MACP has been granted to the petitioner or not.
As prayed, list this case two weeks after Summer Vacation, 2017.
(Rakesh Kumar, J) NKS/-
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