Bombay High Court
Rajesh Vasantrao Pande vs Dr.Saurabh Vijay, Principal ... on 14 December, 2020
Bench: A.S. Chandurkar, Nitin B. Suryawanshi
20-cp-326-19 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CONTEMPT PETITION NO.326 OF 2019
IN
WRIT PETITION NO.2068 OF 2019
Rajesh Vasantrao Pande, Retired Assistant Professor, Chatri Talao Road, Amravati
-vs-
Dr Saurabh Vijay, Principal Secretary, State of Maharashtra, Higher and Technical Education
Department, Mantralaya, Mumbai and ors.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
Shri P. S. Patil, Advocate for petitioner.
Shri K. L. Dharmadhikari, Assistant Government Pleader for
respondents.
CORAM : A. S. CHANDURKAR AND N. B. SURYAWANSHI, JJ.
DATE : December 14, 2020 The petitioner has filed additional affidavit stating therein that arrears of pension, commuted leave and amount of gratuity have been received on 11/11/2020 which is beyond the period that was granted by the Court in Writ Petition No.2068/2019.
Shri K. L. Dharmadhikari, learned Assistant Government Pleader for the respondents seeks time to obtain instructions on the aspect of payment of interest for the period of delay.
Stand over three weeks.
JUDGE JUDGE
Asmita
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