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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(b) in Andhra Pradesh Civil Services (Conduct) Rules, 1964

(b)gifts of value, reasonable in all circumstances of the case, from relations, and sifts of a value of less than two hundred rupees from personal friends presented to a Government employee or to any member of his family on ceremonial occasions such as weddings;