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State of Andhra Pradesh - Section

Section 2 in Sri Venkateswara Institute of Medical Sciences University (Amendment) Act, 2019

2. Amendment of section 9.

In Sri Venkateswara Institute of Medical Sciences University Act, 1995 in Section 9, for clause (8), the following clause shall be substituted, namely,-“(8) the Director, Visakha Institute of Medical Sciences, Visakhapatnam;”.