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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(b) in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

(b)"appointing authority" means the concerned authority competent to make appointment to any post in the Karnataka Collegiate Education Department Service.