Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 158] [Entire Act] Union of India - Section Section 15 in The Wakf Act, 1995 15. Term of office.— The members of the Board shall hold office for a term of five years from the date of notification referred to in sub-section (9) of section 14.
