Supreme Court - Daily Orders
Justice K.S.Puttaswamy(Retd) vs Union Of India on 5 August, 2015
Bench: J. Chelameswar, S.A. Bobde, C. Nagappan
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ITEM NO.1 COURT NO.6 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 494/2012
JUSTICE K.S.PUTTASWAMY(RETD)& ANR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln.(s) for stay, impleadment, clarification/modification
of court's order, intervention, directions, permission to file
additional documents, permission to file additional affidavit and
office report)
(For final disposal)
WITH
T.C.(C) No. 151/2013
(With appln.(s) for impleadment as party respondent and appln.(s)
for modification of court's order)
T.C.(C) No. 152/2013
W.P.(C) No. 829/2013
(With appln.(s) for impleadment, interim relief and Office Report)
W.P.(C) No. 833/2013
(With appln.(s) for directions, impleadment, permission to file
additional documents and Office Report)
W.P.(C) No. 932/2013
(With appln.(s) for directions, interim directions and Office
Report)
T.P.(C) No. 312/2014
(With Office Report)
T.P.(C) No. 313/2014
(With Office Report)
W.P.(C) No. 37/2015
(With appln.(s) for amendment of memo of parties, directions,
impleadment, interim stay, permission to file additional documents
and appln.(s) for directions and Office Report)
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2015.08.06
W.P.(C) No. 220/2015
16:42:20 IST
Reason:
(With appln.(s) for directions and Office Report)
T.P.(C) No. 921/2015
(With Office Report)
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W.P.(C) No. 217/2015
(With appln.(s) for ex-parte stay and Office Report)
CONMT.PET.(C) No. 144/2014 In W.P.(C) No. 494/2012
(With appln.(s) for directions)
CONMT.PET.(C) No. 470/2015 In W.P.(C) No. 494/2012
(With appln.(s) for exemption from filing O.T. and Office Report)
Date : 05/08/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
WP(C) No. 829/2013 Mr. Shyam Divan, Sr. Adv.
Mr. Prasanna S.,Adv.
Mr. Aayush Agrawala,Adv.
Mr. Udayaditya Banerjee,Adv.
Mr. Pratap Venugopal, Adv.
Ms. Gaurav Nair,Adv.
For M/s. K.J. John & Co.
WP(C) no. 494/2012 Mr. Ankit Goel,Adv.
Mr. Sanjay Kumar Yadav, Adv.
Mr. Anish Kumar Gupta,Adv.
TP(C) No. 151/2013 Mrs. Geetha Kovilan,Adv.
Mr. P.R. Kovilan, Adv.
TC(C) No. 152/2013 Ms. Meenakshi Arora, Sr. Adv.
Mr. Rahul Narayan,Adv.
Mr. Mohit Singh, Adv.
Mr. Vijay Kumar,Adv.
TP(C)No.921/2015 Ms. Pinky Anand,ASG
Mr. A.K. Sanghi,Sr.Adv.
Mr. S.S. Rawat,Adv.
Mr. R. Balasubramaniam,Adv.
Mr. D.S. Mahra,Adv.
Mr. Amit Meharia, Adv.
Mr. Dhritman Das,Adv.
for M/s. Meharia & Company,Adv.
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WP(C) no. 932/2013 Dr. Abhishek Atrey, Adv.
Mr. Sellakumar, Adv.
Mr. Brijesh Panchal,Adv.
Mr. Sumit Rajora,Adv.
WP(C) no. 37/2015 Mr. Gopal Subramanium, Sr. Adv.
Ms. Aishwarya Bhati,Adv.
Mr. Talha Abdul Rahman, Adv.
Mr. Pratek Chaddha,Adv.
Ms. Anusha Ramesh, Adv.
Ms. Neha Meena, Adv.
Ms. Anusha Ramesh,Adv.
Mr. Kushagra Pandey, Adv.
Mr. Rudra Pratap, Adv.
Ms. Sadhna Saxena, Adv.
Mr. Sambit Nanda,Adv.
Ms. Madhurima Ghosh,Adv.
Mr. Hemendra Sharma, Adv.
Mr. Saransh,Adv.
Mr. Aditya,Adv.
Mr. T. Gopal,Adv.
Mr. Ankur Kashyap,Adv.
W.P.(C)No.217/2015 Mr. Kamleshwar Singh,Adv.
Mr. B. Subrahmanya Prasad,Adv.
Beghar Foundation Mr. Arjun Ranganathan, Adv.
Intervention Board Mr. Julien George, Adv.
For Respondent(s)
(UOI) Mr. Mukul Rohtagi,A.G.
Mr. Ranjit Kumar,S.G.(Not present)
Ms. Pinky Anand, ASG
Mr. Maninder Singh, ASG
Mr. A.K. Sanghi,Sr.Adv.
Mr. R. Balasubramanian, Adv.
Mr. S.S. Rawat,Adv.
Mr. Rajesh Sharma,Adv.
Mr. Santosh Kumar,Adv.
Mr. Ajay Sharma, Adv.
Ms. Meenakshi Grover, Adv.
Ms. Devanshi Singh, Adv.
Ms. Ranjeeta Rohatgi,Adv.
Mr.S. Khosla,Adv.
Ms. Binu Tamta, Adv.
Ms. Madhvi Diwan,Adv.
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Mr. Ninad Laud, Adv.
Mr. Zoaib Hussain, Adv.
Mr. Vakul Sharma, Adv.
Ms. Kritika Sachdeva, Adv.
Mr. Atulesh Kr.,Adv.
Mr. Surajita Pattanaik, Adv.
Mr. D.S. Mahra, Adv.
Mr. K.K. Venugopal, Sr. Adv.
Mr. Gopal Sankarayanarayan, Adv.
Ms. Prerna Priyadarshini,Adv.
Mr. Ankur Talwar,Adv.
Ms. Savita Singh, Adv.
State of Telangana Mr. S. Udaya Kumar Sagar, Adv.
Mr. Krishna Kumar Singh, Adv.
RBI Mr. Jayant Bhushan, Sr. Adv.
Mr. Kuldeep S. Parihar, Adv.
Mr. H.S. Parihar, Adv.
NCT of Delhi Mr. J.M. Kalia, Adv.
Mr. D.S. Mahra,Adv.
State of Goa Mr. Ninad Laud, Adv.
Mr. Karan Mathur, Adv.
Mr. Jayant Mohan, Adv.
State of Nagaland Ms. K. Enatoli Sema, Adv.
Mr. Edward Belho, Adv.
Mr. Amit Kumar Singh, Adv.
A&N Administration Mr. K.V. Jagdeshvaran, Adv.
Ms. G. Indira, Adv.
State of Assam Ms. Vartika Sahay Walia,Adv.
M/s.Corporate Law Group
State of HP Mr. J.S. Attri, Sr. Adv.
Mr. Suryanarayana Singh, AAG
Mr. Varinder Kumar Sharma, Adv.
Ms. Shraddha Saran,Adv.
Mr. Sumeet Prakash, Adv.
Ms. Pragati Neekhra, Adv.
State of MaharashtraMr. Nachiketa Joshi, Adv.
Mr. Nishant Katneshwarkar, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Praveen Sehrawat, Adv.
Mr. Saransh Jain,Adv.
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for Mr. E.C. Agrawala, Adv.
State of Bihar Mr. Abhinav Mukerji, Adv.
Ms. Purnima Krishna, Adv.
State of AP Mr. Guntur Prabhakar, Adv.
Ms. Prerna Singh, Adv.
State of UttarakhandMr. Pankaj Bhatia, Adv.
Mr. Jatinder K. Bhatia, Adv.
Ms. Vaishali Dixit,Adv.
State of TN Mr. B. Balaji, Adv.
Mr. R. Rakesh Sharma, Adv.
Ms. R. Shase, Adv.
Mr. Mishra Saurabh, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Ankit Kr. Lal, Adv.
State of Manipur Mr. Sapam Biswajit Meitei, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Mr. Ashok Kumar Singh, Adv.
Mr. S. Vijayanand Sharma,Adv.
State of Mizoram Mr. K.N. Madhusoodhanan, Adv.
Mr. T.G.N. Nair, Adv.
State of Sikkim Mr. A. Mariarputham, AG
Ms. Aruna Mathur, Adv.
Mr. Yusuf Khan,Adv.
Mr. K. Vijay Kumar,Adv.
For M/s.Arputham Aruna & Co.
ECI Mr. Ashok Desai,Sr.Adv.
Mr. S.K. Mendiratta,Adv.
Mr. Mohit D. Ram, Adv.
Mr. Neeraj Kumar, Adv.
State of Assam Mr. Gopal Singh, Adv.
Mr. Rituraj Biswas, Adv.
St. of Arunachal Pradesh
Mr. Anil Shrivastav,Adv.
Mr. Rituraj Biswas,Adv.
.
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UT Chandigarh Ms. Vimla Sinha, Adv.
Mr. Gopal Singh, Adv.
State of Kerala Mr. Jogy Scaria, Adv.
Mr. Reegan S. Bel, Adv.
State of Punjab Mr. Sanchar Anand, AAG
Mr. Apoorv Singhal, Adv.
Mr. Jagjit Singh Chhabra, Adv.
State of Jharkhand Mr. Ajit Kumar Sinha,Sr.Adv.
Mr. Tapesh Kumar Singh, Adv.
Mr. Mohd. Waquas, Adv.
State of ChhatisgarhMr. C.D. Singh, Adv.
MS. Sylona Mohapatra,Adv.
Govt. of Puducherry Mr. V.G. Pragasam, Adv.
Mr. Prabu Ramasubramanian, Adv.
IA No. 5/2014 in
WP(C) no. 833/2013 Mr. Praveen Sehrawat, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Nikhil Nayyar,Adv.
Ms. Anitha Shenoy,Adv.
State of WB Mr. Soumitra G. Chaudhuri,Adv.
Mr. anip Sachthey,Adv.
State of Rajasthan Mr. Shiv Mangal Sharma, AAG
Ms. Abhinandini Sharma, Adv.
Mr. Nishit Agrawal,Adv.
Ms. Anjali Chauhan,Adv.
Ms. Ruchi Kohli, Adv.
Mr. Aniruddha P. Mayee,Adv.
Mr. Garvesh Kabra,Adv.
Ms. Pooja Kabra, Adv.
State of Gujarat Ms. Hemantika Wahi,Adv.
Ms. Jesal Wahi, Adv.
Ms. Vinakshi Kadan,Adv.
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Ms. C. K. Sucharita,Adv.
Mr. Kamal Mohan Gupta,Adv.
St. of Jharkhand Mr. Ajit Kumar Sinha,Adv.
Mr. Tapesh Kumar Singh,Adv.
Mohd. Waquas,Adv.
Mr. Dinkar Kalra, Adv.
Mr. Amit Sharma, Adv.
Mr. Wills Mathews,Adv.
Mr. Amit Kumar Pathak,Adv.
St. of Haryana Mr.Anil Grover,Adv.
Mr. Ajay Bansal,Adv.
Mr. Sanjay Kumar Visen,Adv.
Mr. Gaurav Yadava,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice in W.P.(C)No.217/2015. De-tagged this matter from the batch.
Mr. Gopal Subramaniumm, learned senior counsel resumed his submissions at 10.30 a.m. and concluded at 10.50 a.m. Thereafter, Mr. Mukul Rohtagi, learned Attorney General started his submissions in rejoinder and concluded till the court rose for the day. Matters remained part heard.
List on 6th August, 2015 as part heard.
[O.P. SHARMA] [DEEPAK MANSUKHANI] [INDU BALA KAPUR] COURT MASTER COURT MASTER COURT MASTER.