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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(1)(b) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

(b)shares, debentures and cash including bank deposits inherited by him or similarly owned or acquired or held by him;