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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)All members of the Force, irrespective of their ranks, shall submit themselves to the requirement of the following code of behaviour, both on and off-duty. It shall be incumbent upon all members of the Force to respect the code of behaviour and maintain an attitude of complete discipline and obedience to it. Any breach of these provisions on the part of any member of the Force shall constitute misconduct and shall be punishable under the Civil Services (Classification, Control and Appeal) Rules, 1956, as applied to superior officers or under, The All India Services (Discipline and Appeal) Rules, 1969 for IFS Officers on deputation or as the case may be, under sections 7, 8, or section 16 of the Jammu and Kashmir Forest (Protection) Force Act, 2001.