Rajasthan High Court - Jodhpur
Ramavatar Sharma vs Rsrtc And Ors on 22 August, 2019
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 6848/2017
Ramavatar Sharma
----Petitioner
Versus
Rsrtc & Ors.
----Respondents
For Petitioner(s) : None present
For Respondent(s) : Mr. Shashank Sharma on behalf of
Mr. Harish Purohit
HON'BLE MR. JUSTICE P.K. LOHRA
Order 22/08/2019 Admit.
Notices need not be issued as respondents are represented. Having regard to the facts and circumstances of the case, the ad-interim stay order granted earlier is made absolute till decision of the writ petition.
(P.K. LOHRA),J 166-AnilKC/-
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