Allahabad High Court
C/M Raibareilly Dugdh Utpadak Sahkari ... vs State Of U.P. Thru Prin. Secy. ... on 25 September, 2023
Bench: Vivek Chaudhary, Manish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:61871-DB Court No. - 3 Case :- WRIT - C No. - 7109 of 2007 Petitioner :- C/M Raibareilly Dugdh Utpadak Sahkari Sangh Ltd. And 7 Or.S Respondent :- State Of U.P. Thru Prin. Secy. Cooperative And 9 Ors. Counsel for Petitioner :- B.S. Yadav Counsel for Respondent :- C.Sc.. Hon'ble Vivek Chaudhary,J.
Hon'ble Manish Kumar,J.
List has been revised.
None is present on behalf of the petitioner to press this petition nor any request has been made for adjournment of the case.
Accordingly, the present writ petition is dismissed for want of prosecution.
(Manish Kumar, J.) (Vivek Chaudhary, J.) Order Date :- 25.9.2023 Nitesh