Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Bihar - Subsection Section 26(i) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (i)Direct the Superintendent of children's home/shelter homes/open shelters/drop-in centres to receive children requiring shelter and care;
