Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46D(2)] [Section 46D] [Entire Act] Union of India - Subsection Section 46D(2)(a) in The Reserve Bank of India Act, 1934 (a)the making to the National Housing Bank of loans and advances for the purpose of any business of the National Housing Bank;