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State of Tamilnadu - Section

Section 22 in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986

22. Savings.

- Nothing in these rules shall operate to deprive any member of the service of any right of appeal, which he would have had if these rules had not been made in respect of any order passed before they came in to force, shall be deemed to be an appeal under these rules, and rule 14 shall apply as if the appeal were against an order appealable under those rules.