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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(xxvii) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(xxvii)number, qualifications and conditions of appointment including pay scales and other emoluments of teachers of the Vishwa Vidyalaya;