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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)every vehicle or such moving equipment is equipped with-
(i)Silencers;
(ii)Tail lights;
(iii)Power and hand brakes;
(iv)Reversing alarm, and
(v)search light for forward and backward movement, which are required for safe operation of such vehicle or earth moving equipment;