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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2) in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006

(2)The amount shall be sanctioned only if the following conditions are fulfilled, namely :-
(a)the family of a registered manual worker can avail this assistance only twice;
(b)the registered manual worker shall have no dues payable to the Board;
(c)the registered manual worker shall have attained the age prescribed by law for marriage; and
(d)the person for whose marriage the assistance is sought shall have attained the age prescribed by law for marriage.