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Sunita Kumari vs The Union Of India & Ors on 2 April, 2009

                  IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CWJC No.7186 of 2008
                                SUNITA KUMARI
                                     Versus
                           THE UNION OF INDIA & ORS
                                    -----------

04   02.04.2009

At the request of Mr. K.D. Chatterjee, learned counsel appearing for the Indian Oil Corporation, let the matter be placed under the heading "For Orders" on 13th April, 2009 for Mr. Chatterjee to inform the Court about the fate of petitioner.

       Trivedi/                              ( Navaniti Prasad Singh, J.)