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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997

(2)Every question considered at the meeting of the Board of Trustees shall be decided by a majority of votes. In the event of equality of vote, the Chairman of the meeting shall exercise a casting vote.