Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Jharkhand - Subsection

Section 114(2) in Criminal Court Rules of the High Court of Judicature at Patna

(2)[Table of Contents] [The Title-page and the Table of Contents in Magistrates' records shall be written up in English in the combined form of Title page and Table of Contents.].