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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(9) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(9)In the case of change in address, an application for amendment shall be made to the specified authority, which, after its satisfaction, shall make such amendment in the ration card.