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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(b) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(b)Who having a spouse living, has entered into or contracted marriage with any person, shall be eligible for appointment to any post under the Authority,