Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 312(2)] [Section 312] [Entire Act]

Union of India - Subsection

Section 312(2)(c) in The Merchant Shipping Act, 1958

(c)[ the load lines are in the position required by clause (e) of sub-section (1).] [ Substituted by Act 25 of 1970, Section 6, for Clause (c) (w.r.e.f. 21.7.1968).]