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State of Assam - Section

Section 160 in Rules Under the Land and Revenue Regulation

160. Bakifajil statement.

- [In the Assam Valley the tahsildar shall prepare a bakifajil statement immediately after the 2nd or the last kist prescribed for such estate. In Cachar the tahsildar shall prepare a statement immediately after each kist.] [(Substituted for the old rule 160 by Notification No. RR. 80/42/17 dated the 14th September, 1942)]