Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Odisha - Section Section 85 in The Orissa Forest Act, 1972 85. Punishment for abetment of forest offences. - Whoever abets the commission of a forest offence shall be punished with the punishment provided for the offence.
