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[Cites 0, Cited by 0] [Section 219(2)] [Section 219] [Entire Act]

Union of India - Subsection

Section 219(2)(i) in The Navy (Pension) Regulations, 1964

(i)Pensioners residing in India as well as those residing outside India who have not been permitted to draw their pension outside India-The capitalised value shall be payable in India but pensioners residing outside India shall have to make their own arrangements for its transfer to the foreign country concerned.