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Greater Bengaluru City Corporation -

Section 186 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

186. work.

141. Maintenance of database.- (1) The Chief Commissioner and the ZonalCommissioner shall maintain a register of contracts entered into by the corporation insuch formats as may be prescribed.
(2)The contract register maintained under subsection (1) shall be madeavailable in public domain, in such format prescribed, and updated periodically.