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State of Haryana - Section

Section 32 in Haryana Municipal Corporation Election Rules, 1994

32. Candidate deemed to be elected if the number is one.

(1)If there is only one candidate in any ward, the Returning Officer shall declare such candidate to be duly elected, to fill the vacancy.
(2)If there is no candidate to be elected the State Election Commissioner shall frame fresh election programme under rule 21 to elect person to fill the vacancy.