Madhya Pradesh High Court
Ajay Kaurav vs The State Of Madhya Pradesh on 20 January, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-54444-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 54444 of 2024 (AJAY KAURAV Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 20-01-2025 Parties through their counsels.
List on 22.01.2025.
(MANINDER S. BHATTI) JUDGE Shruti Signature Not Verified Signed by: SAVITRI PATEL Signing time: 21-01-2025 11:31:44