Section 52(4)(a) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

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State of Madhya Pradesh - Subsection

Section 52(4)(a) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(a)state-

(i)the date on which, and the hours between which the continuation poll or the fresh poll, as the case may be, shall be held; and

(ii)the date on which and the place and hour at which, the Election Officer, will commence the counting of the votes under Rule 47; and