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Union of India - Section

Section 2 in The Indian Forest Service (Probationers' Final Examination) Regulations, 1968

2. Definitions.

(1)In these regulations, unless the context otherwise requires, "Schedule" means a Schedule appended to these regulations.
(2)All other words and expressions used in these regulations and not defined shall have the meanings respectively assigned to them in the Indian Forest Service (Probation) Rules, 1968.