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[Cites 0, Cited by 0] [Section 11AA(2A)] [Section 11AA] [Entire Act]

Union of India - Subsection

Section 11AA(2A)(iv) in The Securities and Exchange Board of India Act, 1992

(iv)providing for any Scheme, Pension Scheme or the Insurance Scheme framed under the Employees Provident Fund and Miscellaneous Provisions Act, 1952 (19 of 1952);