Section 29(2) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975
(2)In every such case the withdrawal shall only be effected by making a written application for. withdrawal. The fees and other deposits made in this respect shall be refunded to the applicant and in full:Provided that where any application for withdrawal is made after fifteen days of its submission no fees shall be refunded:Provided further that no fresh fees shall be charged in cases where an application for sub-division or reconstitution or improvement of plots is re-submitted within thirty days of the date of withdrawal, if the fees have not been refunded on its first withdrawal.
