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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(1)(h) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(h)to receive bequests, donations and endowments from trusts and other transfers of any property, or interest therein, or right thereto;