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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(7)(b) in Andhra Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014

(b)that the Requiring Body has stated that it will undertake in the project proposal and other relevant project documents; and