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Bombay High Court

Prakash Krishnavtar Bhardwaj vs Income Tax Officer, Ward 2 (1) , Thane And ... on 20 August, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9835 OF 2022

 Prakash Krishnavtar Bhardwaj                  ....PETITIONER
             V/S
 Income Tax Officer, Ward 2 (1) , Thane And Ors
                                            ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 20th August, 2022 P.C. :

Due to paucity of time, stand over to 20/09/2022. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 20/08/2022 ::: Downloaded on - 21/08/2022 14:34:22 :::