Bombay High Court
Prakash Krishnavtar Bhardwaj vs Income Tax Officer, Ward 2 (1) , Thane And ... on 20 August, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9835 OF 2022
Prakash Krishnavtar Bhardwaj ....PETITIONER
V/S
Income Tax Officer, Ward 2 (1) , Thane And Ors
....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 20th August, 2022 P.C. :
Due to paucity of time, stand over to 20/09/2022. Interim order, if any, to continue till then.
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