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Delhi High Court - Orders

Association Of Allottees (R) 2014 & 2017 vs Delhi Development Authority on 4 April, 2022

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~ A152
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 9356/2019
                                ASSOCIATION OF ALLOTTEES (R) 2014 & 2017 ..... Petitioner
                                                   Through:     Mr.   Mandeep      Singh   Vinaik,
                                                                Mr.Ragini Vinaik, Mr. Thanglunkim,
                                                                Advocates

                                                   versus

                                DELHI DEVELOPMENT AUTHORITY                      ..... Respondent
                                                   Through:     Ms.        Shobhana      Takiar,
                                                                Ms.Swikritimala Dubey, Advocates
                                                                for DDA

                                CORAM:
                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                   ORDER

% 04.04.2022 It is already 5:00 PM. List on 26.09.2022.

SUBRAMONIUM PRASAD, J APRIL 4, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:08.04.2022 17:30:31