Delhi High Court - Orders
Association Of Allottees (R) 2014 & 2017 vs Delhi Development Authority on 4 April, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~ A152
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9356/2019
ASSOCIATION OF ALLOTTEES (R) 2014 & 2017 ..... Petitioner
Through: Mr. Mandeep Singh Vinaik,
Mr.Ragini Vinaik, Mr. Thanglunkim,
Advocates
versus
DELHI DEVELOPMENT AUTHORITY ..... Respondent
Through: Ms. Shobhana Takiar,
Ms.Swikritimala Dubey, Advocates
for DDA
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 04.04.2022 It is already 5:00 PM. List on 26.09.2022.
SUBRAMONIUM PRASAD, J APRIL 4, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:08.04.2022 17:30:31