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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(5) in The General Provident Fund (Orissa) Rules, 1938

(5)[ No temporary advance shall be granted to a subscriber during the last four months of his service before the date of his retirement on superannuation.] [Inserted vide Notification No. 26210-F./23.6.1962.]Conversion of an Advance into a Withdrawal