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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(4)(i) in The M.P. Vanijyik Kar Adhiniyam, 1994

(i)fails without sufficient cause to pay the amount of tax payable according to a return for any period in the manner prescribed under sub-section (2) of Section 32; or