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Punjab-Haryana High Court

Kuldeep @ Kartoon vs State Of Haryana on 28 September, 2012

Author: Mehinder Singh Sullar

Bench: Mehinder Singh Sullar

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH.



                    CRM No. M-24203 of 2012 (O&M)

                        Date of Decision:-28.9.2012



Kuldeep @ Kartoon

                                                            ...Petitioner

                                      Versus

State of Haryana
                                                           ...Respondent


CORAM: HON'BLE MR.JUSTICE MEHINDER SINGH SULLAR



Present:-    Mr.Anshuman Dalal, Advocate for the petitioner.

             Mr.Gaurav Verma, AAG Haryana for the State.

Mehinder Singh Sullar, J. (Oral)

At the very outset, the learned counsel for petitioner intends to withdraw the instant petition for regular bail at this stage.

Dismissed as withdrawn as prayed for.

(Mehinder Singh Sullar) Judge 28.9.2012 AS