Punjab-Haryana High Court
Kuldeep @ Kartoon vs State Of Haryana on 28 September, 2012
Author: Mehinder Singh Sullar
Bench: Mehinder Singh Sullar
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
CRM No. M-24203 of 2012 (O&M)
Date of Decision:-28.9.2012
Kuldeep @ Kartoon
...Petitioner
Versus
State of Haryana
...Respondent
CORAM: HON'BLE MR.JUSTICE MEHINDER SINGH SULLAR
Present:- Mr.Anshuman Dalal, Advocate for the petitioner.
Mr.Gaurav Verma, AAG Haryana for the State.
Mehinder Singh Sullar, J. (Oral)
At the very outset, the learned counsel for petitioner intends to withdraw the instant petition for regular bail at this stage.
Dismissed as withdrawn as prayed for.
(Mehinder Singh Sullar) Judge 28.9.2012 AS