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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(5) in The Maharashtra State Board of Technical Education Act, 1997

(5)The Director shall be an employee of the Government, equivalent to the status of the Joint Director or Technical Education of the Government and other conditions of service of the Director shall be such as may be determined by the Government.