Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36A(1)] [Section 36A] [Entire Act]

State of Rajasthan - Subsection

Section 36A(1)(a) in The Rajasthan Land Reforms and Resumption of Jagirs Act, 1952

(a)a maintenance allowance under section 27, or