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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(5) in Conduct of the Government Litigation, Rules, 2000

(5)Duties for other Governments: - It shall be the duty of the Government Advocate or Public Prosecutor to appear on behalf of other Governments in the case, whether civil or criminal, filed in Court when required to do so by the Legal Remembrancer, Law.