Section 29(1) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017
(1)The Executive Committee for MNI shall consist of -(i)Chairperson of MNI.......................................1(ii)Trader holding the single unified licence of MNI........1(iii)Director or his nominee (ex-officio)...................1(iv)M.D.,APAPLMB (ex-officio)...............................1(v)Executive Member of the Market Committee of MNI who shall be as the member Secretary of the Executive Committee 1
