Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 34 in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014 34. Power to amend rules. - The Board of Governors may make new additional Rules or amend or repeal the Rules;Chapter - 6 Miscellaneous
