Supreme Court - Daily Orders
Subhash Desai vs Principal Secretary, Governor Of ... on 21 February, 2023
Bench: M.R. Shah, Sanjay Kumar
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ITEM NO.501 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).493/2022
SUBHASH DESAI Petitioner(s)
VERSUS
PRINCIPAL SECRETARY, GOVERNOR OF MAHARASHTRA & ORS. Respondent(s)
(FOR ADMISSION and IA No.92215/2022-STAY APPLICATION and IA
No.92217/2022-EXEMPTION FROM FILING O.T. and IA No.92216/2022-
PERMISSION TO FILE LENGTHY LIST OF DATES, IA No. 100297/2022 -
APPROPRIATE ORDERS/DIRECTIONS, IA No. 108739/2022 - EXEMPTION FROM
FILING O.T.
WITH
W.P.(C) No. 469/2022 (X)
(FOR ADMISSION and IA No.88601/2022-STAY APPLICATION and IA
No.88602/2022-EXEMPTION FROM FILING O.T. and IA No.88964/2022-
APPROPRIATE ORDERS/DIRECTIONS, IA No. 89960/2022 - INTERVENTION
APPLICATION)
W.P.(C) No. 468/2022 (X)
(WITH IA No. 88604/2022 - EXEMPTION FROM FILING O.T., IA No.
88603/2022 - STAY APPLICATION)
W.P.(C) No. 470/2022 (X)
(WITH IA No. 88697/2022 - EX-PARTE STAY)
W.P.(C) No. 479/2022 (X)
(WITH IA No. 90188/2022 - EX-PARTE STAY, IA No. 90189/2022 -
EXEMPTION FROM FILING O.T.)
W.P.(C) No. 538/2022 (X)
(WITH IA No. 100285/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
98578/2022 - EXEMPTION FROM FILING O.T., IA No. 98577/2022 - STAY
APPLICATION)
Date : 21-02-2023 These petitions were called on for hearing today.
CORAM :
Signature Not Verified
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE M.R. SHAH
Digitally signed by
Sanjay Kumar
Date: 2023.02.21
16:51:00 IST
Reason: HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
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For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Devadatt Kamat, Sr. Adv.
Mr. Rohit Sharma, Adv.
Mr. Amit Anand Tiwari, Adv.
Mr. Javedur Rahman, AOR
Mr. Rajesh Inamdar, Adv.
Mr. Sunny Jain, Adv.
Mr. Dharmendra Mishra, Adv.
Mr. Amit Bhandari, Adv.
Mr. Nizam Pasha, Adv.
Mr. Harsh Pandey, Adv.
Mr. Revanta Solanki, Adv.
Mr. Aparajita Jamwal, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Ashok Kumar, Adv.
Ms. Devyani Gupta, Adv.
Ms. Tanvi Anand, Adv.
Mr. Siddharth Seem, Adv.
Mr. L. Nidhiram Sharma, Adv.
Mr. Aman Sharma, Adv.
Mr. Ashima Chauhan Singh, Adv.
Mr. Mudassir, Adv.
Mr. Anish R. Shah, AOR
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Abhikalp Pratap Singh, AOR
Mr. Abhay Anturkar, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Dhruv Sharma, Adv.
Ms. Ira Mahajan, Adv.
Mr. Ramchandra Madan, Adv.
Mr. Toshiv Goyal, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Shreya Saxena, Adv.
Ms. Yamini Singh, Adv.
Ms. Pritha Suri, Adv.
Ms. Vijetha Ravi, Adv.
Mr. Ajay Sabharwal, Adv.
Mr. Rangasaran Mohan, Adv.
Mr. Harish Salve, Sr. Adv.
Mr. Mahesh Jethmalani, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Malvika Trivedi, Sr. Adv.
Mr. Chirag J Shah, Adv.
Mr. Utsav Trivedi, Adv.
Mr. Ravi Sharma, Adv.
Mr. Himanshu Sachdeva, Adv.
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Ms. Manini Roy, Adv.
Mr. Nihar Thackeray, Adv.
Ms. Shivani Bhushan, Adv.
Ms. Mugdha Pande, Adv.
Mr. Ajay Awasthi, Adv.
Mr. Piyush Tiwari, Adv.
Ms. Srishti Kumar, Adv.
Mr. Kumar Sumit, Adv.
Ms. Kanjani Sharma, Adv.
Ms. Chaitali Jugran, Adv.
Mr. Wedo Khalo, Adv.
Ms. Pracheta Kar, Adv.
Mr. Aditya Sidhra, Adv.
Mr. Nadeem Afroz, Adv.
Ms. Sujal Gupta, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Biswaksen Panda, Adv.
Mr. Naveen R., Adv.
M/S. Tas Law, AOR
For Respondent(s) Mr. Tushar Mehta, SG
Mr. K.M. Nataraj, ASG
Mr. Kanu Agrawal, Adv.
Mr. Rajat Nair, Adv.
Ms. Diksha Rai, Adv.
Mr. Anirudh Bhat, Adv.
Ms. Ruchi Gour Narula, Adv.
Mr. Shreeyash U Lalit, Adv.
Mr. Akshit Pradhan, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Abhikalp Pratap Singh, AOR
Mr. Abhay Anturkar, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Dhruv Sharma, Adv.
Ms. Ira Mahajan, Adv.
Mr. Ramchandra Madan, Adv.
Mr. Toshiv Goyal, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Shreya Saxena, Adv.
Ms. Yamini Singh, Adv.
Ms. Pritha Suri, Adv.
Ms. Vijetha Ravi, Adv.
Mr. Ajay Sabharwal, Adv.
Mr. Rangasaran Mohan, Adv.
Mr. Pai Amit, AOR
Mr. Rohit R. Saboo, Adv.
Ms. Pankhuri Bhardwaj, Adv.
Mr. Abhiyudaya Vats, Adv.
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Ms. Ranu Purohit, Adv.
Ms. Bhavana Duhoon, Adv.
Ms. Rukhmini Bobde, Adv.
Ms. Astha Prasad, AOR
Ms. Trishala Trivedi, Adv.
Mr. Ajit Pravin Wagh, Adv.
Mr. Ankit Ambasta, Adv.
Mr. Chirag Gupta, Adv.
Ms. Neeta Sanjay Savale, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Harish Salve, Sr. Adv.
Mr. Mahesh Jethmalani, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Malvika Trivedi, Sr. Adv.
Mr. Chirag J Shah, Adv.
Mr. Utsav Trivedi, Adv.
Mr. Ravi Sharma, Adv.
Mr. Nihar Thackeray, Adv.
Mr. Himanshu Sachdeva, Adv.
Ms. Manini Roy, Adv.
Ms. Shivani Bhushan, Adv.
Mr. Piyush Tiwari, Adv.
Ms. Mugdha Pande, Adv.
Mr. Ajay Awasthi, Adv.
Ms. Chaitali Jugran, Adv.
Ms. Kanjani Sharma, Adv.
Ms. Srishti Kumar, Adv.
Mr. Kumar Sumit, Adv.
Ms. Prachita Kar, Adv.
Mr. Aditya Sidhra, Adv.
Mr. Nedeem Afroz, Adv.
Mr. Wedo Khalo, Adv.
Ms. Sujal Gupta, Adv.
M/S. Tas Law, AOR
Mr. Javedur Rahman, AOR
Mr. Ankit Yadav, AOR
Ms. Prakriti Rastogi, Adv.
Mr. G Bhaskar, Adv.
Mr. Asim Sarode, Adv.
Ms. Shriya Awale, Adv.
Ms. Smita Singalkar, Adv.
Mr. Pradeep Kumar Gupta, Adv.
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Mr. Ashok Kumar Gupta Ii, AOR
Mr. Kailash Prashad Pandey, AOR
Mr. Vijay Pal, Adv.
Mr. Pramod Kumar Singh, Adv.
Mr. Kundal Lal, Adv.
Mr. Anil Kumar, Adv.
Mr. Umang Tripathi, Adv.
Mr. Deepankar, Adv.
Mr. Vinay Kumar Aherodiya, Adv.
Ms. Kajal Kumari, Adv.
Mr. Mahendra Kumar, Adv.
Ms. Sundri, Adv.
Mr. Om Prakash, Adv.
Dr. AP Singh, Adv.
Mr. VP Singh, Adv.
Ms. Richa Singh, Adv.
Mr. Sadashiv, AOR
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Raj Singh Rana, AOR
Dr. Gunratan Sadavarte, Adv.
Mr. Pankaj Kumar Singh, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. S.C.tripathi, Adv.
Mr. Kamal Kumar Pandey, Adv.
Mr. Mukesh Verma, Adv.
Mr. Gourav Belsare, Adv.
Mr. T. R. B. Sivakumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 Arguments heard in part.
2 List the petitions tomorrow (22 February 2023) as part-heard matter for further hearing.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR