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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

26. Licensee to sell Indian Made Foreign Liquor and Foreign Liquor of specified Strength.

- The Commissioner may, authorize the sale of any special brands of Indian Made Foreign liquor of weaker strength in a particular area, in a particular category of liquor, if he is satisfied with the wholesomeness or purity of such liquor.