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[Cites 0, Cited by 0] [Section 427(28)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(28)(g) in The M.P. Municipal Corporation Act, 1956

(g)the height and slope of the roof above the uppermost floor upon which human beings are to live or cooking operations are to be carried on and the provisions of chimneys for cooking operations;