Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 8 in The M.P. Boilers Rules, 1969 8. Fees to cover complete inspection. - The fees mentioned in Rule shall cover complete inspection including hydraulic test and steam test, where such are necessary, subject to the provision of sub-section (2) of Section 14.
