Delhi High Court - Orders
Capital Land Builders Pvt.Ltd vs Mr. Ajay Yadav & Others on 25 March, 2026
$~O-11 to 19 and A-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1902/2006, CCP(O) 35/2023, CCP(O) 104/2024, I.A.
11227/2006 & I.A. 22178/2015
CAPITAL LAND BUILDERS PVT.LTD .....Plaintiff
Through: Mr. T.K. Ganju, Sr. Adv. with Mr.
Aquib Ali, Ms. Amreen Khaliq and
Mr. Arsh Kaul, Advs.
versus
MR. AJAY YADAV & OTHERS .....Defendants
Through: Mr. Samarth Choudhary, Adv. for D-
1.
Mr. Vivek Sharma, Mr. V.K. Mehra
and Mr. Vikas Sharma, Advs. for D-
2.
12.
+ CS(OS) 1451/2012, I.A. 9594/2012, I.A. 712/2021, I.A. 764/2021,
I.A. 760/2021, I.A. 15277/2021 & I.A. 3611/2026
SHAHEED MEMORIAL SOCIETY(REGD) .....Plaintiff
Through: Mr. Samarth Choudhary, Adv.
versus
PROMILA KISHORE & ORS .....Defendants
Through: Mr. Vivek Sharma, Mr. V.K. Mehra
and Mr. Vikas Sharma, Advs. for D-
2.
Mr. Ashish Negi, Adv. for D-4.
Ms. Himani Aggarwal, Adv. for D-
1(i) to (iv) and D-6.
Mr. T.K. Ganju, Sr. Adv. with Mr.
Aquib Ali, Ms. Amreen Khaliq and
Mr. Arsh Kaul, Advs. for D-8.
13.
+ CS(OS) 1906/2006, I.A. 10509/2007, CRL.M.A. 4824/2010, I.A.
6250/2013, CRL.M.A. 7819/2014, I.A. 9315/2014, I.A. 26181/2015,
I.A. 9653/2020, CCP(O) 60/2024, CCP(O) 61/2024, CCP(O)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/03/2026 at 22:29:37
62/2024, CCP(O) 63/2024, CCP(O) 64/2024, CCP(O) 65/2024, I.A.
30840/2024, I.A. 2032/2025, I.A. 22718/2025, I.A. 22719/2025, I.A.
27111/2025, I.A. 28032/2025, CCP(O) 29/2026 & I.A. 8106/2026
CAPITAL LAND BUILDERS PVT. LTD & ORS......Plaintiffs
Through: Mr. T.K. Ganju, Sr. Adv. with
Mr.Aquib Ali, Ms. Amreen Khaliq
and Mr. Arsh Kaul, Advs.
versus
M/S SHAHEED MEMORIAL SCTY. (REGD.) & ORS......Defendant
Through: Mr. Vivek Sharma, Mr. V.K. Mehra
and Mr. Vikas Sharma, Advs. for D-
2.
Mr. Samarth Choudhary, Adv. for D-
1 to D-6.
Mr. Vijay Joshi, CGSC for R-9 to R-
11.
14.
+ CS(OS) 1907/2006, I.A. 11237/2006, I.A. 16091/2011, I.A.
21304/2015 & I.A. 21305/2015
CAPITAL LAND BUILDERS PVT. LTD .....Plaintiff
Through: Mr. T.K. Ganju, Sr. Adv. with Mr.
Aquib Ali, Ms. Amreen Khaliq and
Mr. Arsh Kaul, Advs.
versus
MR. AJAY YADAV & OTHERS .....Defendants
Through: Mr. Samarth Choudhary, Adv. for D-
1.
Mr. Vivek Sharma, Mr. V.K. Mehra
and Mr. Vikas Sharma, Advs. for D-
2.
15.
+ CS(OS) 1908/2006, I.A. 11239/2006 & CCP(O) 105/2024
CAPITAL LAND BUILDERS PVT. LTD. .....Plaintiff
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/03/2026 at 22:29:37
Through: Mr. T.K. Ganju, Sr. Adv. with Mr.
Aquib Ali, Ms. Amreen Khaliq and
Mr. Arsh Kaul, Advs.
versus
MR. AJAY YADAV & OTHERS .....Defendants
Through: Mr. Samarth Choudhary, Adv. for D-
1.
Mr. Vivek Sharma, Mr. V.K. Mehra
and Mr. Vikas Sharma, Advs. for D-
2.
16.
+ CS(OS) 1909/2006, I.A. 11241/2006, CCP(O) 59/2025, CCP(O)
60/2025 & I.A. 30759/2025
CAPITAL LAND BUILDERS PVT. LTD.
.....Plaintiff
Through: Mr. T.K. Ganju, Sr. Adv. with Mr.
Aquib Ali, Ms. Amreen Khaliq and
Mr. Arsh Kaul, Advs.
versus
MR. AJAY YADAV & ORS.
.....Defendant
Through: Mr. Samarth Choudhary, Adv. for D-
1.
Mr. Vivek Sharma, Mr. V.K. Mehra
and Mr. Vikas Sharma, Advs. for D-
2.
Ms. Sushila, Adv. for D-3 with D-3 in
person.
17.
+ CS(OS) 1911/2006, I.A. 11247/2006 & CCP(O) 58/2025
CAPITAL LAND BUILDERS PVT.LTD.
.....Plaintiff
Through: Mr. T.K. Ganju, Sr. Adv. with Mr.
Aquib Ali, Ms. Amreen Khaliq and
Mr. Arsh Kaul, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/03/2026 at 22:29:37
versus
MR. AJAY YADAV & OTHERS .....Defendants
Through: Mr. Samarth Choudhary, Adv. for D-
1.
Mr. Vivek Sharma, Mr. V.K. Mehra
and Mr. Vikas Sharma, Advs. for D-
2.
18.
+ CS(OS) 1376/2007 & I.A. 15986/2021
CAPITAL LAND BUILDERS PVT. LTD. .....Plaintiff
Through: Mr. T.K. Ganju, Sr. Adv. with Mr.
Aquib Ali, Ms. Amreen Khaliq and
Mr. Arsh Kaul, Advs.
versus
MR. AJAY YADAV & ORS. .....Defendant
Through: Mr. Samarth Choudhary, Adv. for D-
1.
Mr. Vivek Sharma, Mr. V.K. Mehra
and Mr. Vikas Sharma, Advs. for D-
2.
19.
+ CS(OS) 1607/2007, I.A. 15979/2021 & CC 25/2023
CAPITAL LAND BUILDERS PVT. LTD. .....Plaintiff
Through: Mr. T.K. Ganju, Sr. Adv. with Mr.
Aquib Ali, Ms. Amreen Khaliq and
Mr. Arsh Kaul, Advs.
versus
MR. AJAY YADAV & ORS. .....Defendants
Through: Mr. Samarth Choudhary, Adv. for D-
1.
Mr. Vivek Sharma, Mr. V.K. Mehra
and Mr. Vikas Sharma, Advs. for D-
2.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/03/2026 at 22:29:37
A-1.
+ CONT.CAS(C) 442/2022, CM APPL. 44541/2022 & CM APPL.
44642/2022
CAPITAL LAND BUILDERS PVT. LTD .....Petitioner
Through: Mr. T.K. Ganju, Sr. Adv. with Mr.
Aquib Ali, Ms. Amreen Khaliq and
Mr. Arsh Kaul, Advs.
versus
SH. BRAHM ARNEJA & ORS. .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 25.03.2026
1. A prayer for pass over is made by Mr. Samarth Choudhary, learned counsel appearing on behalf of defendant nos. 1 - 6 in CS(OS) 1906/2006. However, owing to the board position pass over is not possible at this stage.
2. In view of the above, re-notify on 18.05.2026.
VIKAS MAHAJAN, J MARCH 25, 2026 N.S. ASWAL This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/03/2026 at 22:29:37